Section 2(e) in The Rajasthan Colonisation (Allotment of Government Land to Ghair Dakhilkar Tenant in Paintalisa Area) Conditions, 1970
(e)"Bhakra Rules" means the Rajasthan Colonisation (Bhakra Project Government Lands Allotment [x x x] [Deleted by Notification dated 13.05.1971-Rajasthan Gazette, Part IV-(C), dated 23.01.1975.] and Sale) Rules, 1955;
