Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Bombay Presidency - Section Section 2 in The Bombay Bhil Naik Inams Abolition Rules, 1955 2. Definitions. - In these Rules,-(a)"Act" means the Bombay Bhil Naik Inams Abolition Act, 1955;(b)"Form" means a form appended to these Rules;(c)"Section" means a section of the Act.
