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Patna High Court - Orders

Regional Manager, Oriental Insurance ... vs Rita Devi on 18 July, 2025

Author: Jitendra Kumar

Bench: Jitendra Kumar

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Appeal No.1040 of 2018
                  ======================================================
                  Regional Manager, Oriental Insurance Company Limited

                                                                              ... ... Appellant
                                                   Versus
                  Rita Devi and Ors.

                                                            ... ... Respondents
                  ======================================================
                  Appearance :
                  For the Appellant     :      Mr. Durgesh Kumar Singh, Advocate
                  For the Respondents   :      Mr. Kameshwar Singh, Advocate
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
                                        ORAL ORDER

16   18-07-2025

The case is at the stage of final hearing.

2. LCR has already been received.

3. Part argument heard on behalf of the Appellant. Put up this case on 25.07.2025 for rest argument.

(Jitendra Kumar, J.) Chandan/-

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