Patna High Court - Orders
Regional Manager, Oriental Insurance ... vs Rita Devi on 18 July, 2025
Author: Jitendra Kumar
Bench: Jitendra Kumar
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.1040 of 2018
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Regional Manager, Oriental Insurance Company Limited
... ... Appellant
Versus
Rita Devi and Ors.
... ... Respondents
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Appearance :
For the Appellant : Mr. Durgesh Kumar Singh, Advocate
For the Respondents : Mr. Kameshwar Singh, Advocate
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CORAM: HONOURABLE MR. JUSTICE JITENDRA KUMAR
ORAL ORDER
16 18-07-2025The case is at the stage of final hearing.
2. LCR has already been received.
3. Part argument heard on behalf of the Appellant. Put up this case on 25.07.2025 for rest argument.
(Jitendra Kumar, J.) Chandan/-
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