Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Gujarat - Subsection Section 7(1) in The Gujarat Public Works Contracts Disputes Arbitration Tribunal Act, 1992 (1)The headquarters of the Tribunal shall be at such place as the State Government may by an order published in the Official Gazette, determine.
