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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(2)(a) in The M.P. Prakoshtha Swamitva Rules, 1976

(a)Description of the land as provided in Section 11 of the post office address of the property, including in cither case, the liber, page and date of executing the declaration, 'he date and serial number of its registration under the Registration Act, 1908, and the date and other reference, if any, of its filing with the Competent Authority;