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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Andhra Pradesh - Subsection

Section 21(2)(d) in Andhra Pradesh Private Universities (Establishment and Regulation) Act, 2016

(d)A member may resign his office by informing in writing to the Chairperson, but he shall continue in office until his resignation has been accepted.