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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Chattisgarh - Subsection

Section 33(1)(VI) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(VI)payment of the travelling and other allowances of the members of the Executive Council, the Academic Council and any other authorities of the University or the members of any Committee or Board constituted by any of the authorities of the University in pursuance of any provision of this Act, and the Statute, Ordinance and Regulation made thereunder;