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[Cites 0, Cited by 0] [Section 59(1)] [Section 59] [Entire Act]

State of Odisha - Subsection

Section 59(1)(c) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

(c)bears the mark belonging to a ward different from that of the ballot box which it is found; or