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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(4) in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

(4)Where an application for a licence is not rejected under Sub-section (1) the licensing authority shall grant the applicant a licence in Form 'B' :Provided that where the licensing authority does not communicate to the applicant his order either granting or renewing or refusing to grant or renew the licence, within- a period of four months of receiving the application, it shall be deemed that the licence has been granted.