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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(1)(g) in The Jharkhand Fiscal Responsibility and Budget Management Act, 2007

(g)The total debt stock should be limited to 300 percent of the total revenue receipt of the State (by the year ending 2007-2008):