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[Cites 0, Cited by 0] [Section 107] [Entire Act]

State of Rajasthan - Subsection

Section 107(ii) in Ajmer Abolition of Intermediaries And Land Reforms Act, 1955

(ii)appoint any officer not below the rank of an Assistant Collector, here in after called a Rent Officer, to propose rent-rate in accordance with the provisions of the Act.