Section 78(5)(b) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

[Cites 0, Cited by 0] [Section 78(5)] [Section 78] [Entire Act]

State of Madhya Pradesh - Subsection

Section 78(5)(b) in The M.P. Juvenile Justice (Care and Protection of Children) Rules, 2003

(b)prospective adoptive parents; Conduct a home study report of the prospective adoptive parents

(C)upon identification; Matching a child with the prospective adoptive parents and place