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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007

13. Fees payable to the Authority.

(a)Fees for Registration or Renewal:
SI.No. Description of Establishment Annual Fee (Rs.)
1. Clinics/consultation rooms (Solo Practitioners) 250
2. Poly Clinics (Group Practitioners) 500
3. Hospitals/Nursing Homes less than 20 beds 750
4. Hospitals/Nursing Homes with 21 to 50 beds 1500
5. Hospitals/Nursing Homes with 51 to 100 beds 2000
6. Hospitals/Nursing Homes with 101 to 200 beds 3000
7. Hospitals/Nursing Homes with more than 200 beds 7500
8. Diagnostic Centers (Basic Lab facilities) 500
9. Diagnostic Centres with Hi-end equipment (CT etc.) 2000
10. Physiotherapy Units 750
(b)For filing an appeal before the State Appellate Board: Rs.500/- (Rupees Five hundred only)