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State of Andhra Pradesh - Section
Section 13 in Andhra Pradesh Allopathic Private Medical Care Establishments (Registration and Regulation) Rules, 2007
13. Fees payable to the Authority.
| SI.No. | Description of Establishment | Annual Fee (Rs.) |
| 1. | Clinics/consultation rooms (Solo Practitioners) | 250 |
| 2. | Poly Clinics (Group Practitioners) | 500 |
| 3. | Hospitals/Nursing Homes less than 20 beds | 750 |
| 4. | Hospitals/Nursing Homes with 21 to 50 beds | 1500 |
| 5. | Hospitals/Nursing Homes with 51 to 100 beds | 2000 |
| 6. | Hospitals/Nursing Homes with 101 to 200 beds | 3000 |
| 7. | Hospitals/Nursing Homes with more than 200 beds | 7500 |
| 8. | Diagnostic Centers (Basic Lab facilities) | 500 |
| 9. | Diagnostic Centres with Hi-end equipment (CT etc.) | 2000 |
| 10. | Physiotherapy Units | 750 |