Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Chattisgarh - Subsection Section 22(7) in Chhattisgarh District Mineral Foundation Trust Rules, 2015 (7)Training and capacity building of Gram Sabhas for planning and monitoring of various developmental schemes executed under the Trust Funds;
