Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of West Bengal - Subsection Section 4(26) in West Bengal Municipal (Employees' Service) Rules, 2010 (26)"Municipal officer and Municipal employee" means the person appointed to a service or post in connection with the affairs of the municipal administration;
