Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12] [Entire Act] Bombay Presidency - Subsection Section 12(6) in The Bombay Canal Rules, 1934 (6)No crop shall be planted within 6 feet of the edge of a main watercourse. If a question arises as to what is a main water-course, the Executive Engineer shall decide the matter and his decision shall be final and conclusive.
