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[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Odisha - Subsection

Section 39(2) in The Orissa Irrigation Act, 1959

(2)interferes with, or increases or diminishes the Supply Of water in, the flow of water from, through, over or under any irrigation work at by any means raises or lowers the level of the water in any irrigation work ;