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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Assam - Subsection

Section 29(e) in Guwahati Metropolitan Development Authority Act, 1985

(e)The major, physical characteristics of the land proposed to be sub-divided, including topography, the approximate location and width of any watercourse and location of any areas subject to inundation or flood.