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Supreme Court - Daily Orders

The Pr. Commissioner Of Income Tax 4, ... vs M/S. Mphasis Ltd on 20 January, 2025

     ITEM NO.59                       REGISTRAR COURT           SECTION IV-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MS. SUJATA SINGH

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20567/2024

     THE PR. COMMISSIONER OF INCOME TAX 4, BANGALORE & ANR.Petitioner(s)

                                                    VERSUS
     M/S. MPHASIS LTD.                                                   Respondent(s)

     IA No.231136/2024-CONDONATION OF DELAY IN FILING and IA
     No.231137/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
     and IA No.231135/2024-CONDONATION OF DELAY IN REFILING / CURING
     THE DEFECTS and IA No.244589/2024-APPLICATION FOR PERMISSION
     IA No. 244589/2024 - APPLICATION FOR PERMISSION
     IA No. 231136/2024 - CONDONATION OF DELAY IN FILING
     IA No. 231135/2024 - CONDONATION OF DELAY IN REFILING / CURING THE
     DEFECTS
     IA No. 231137/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

Date : 20-01-2025 This matter was called on for hearing today.

For Petitioner(s) :

Mr. Raj Bahadur Yadav, AOR Mrs. Sushma Verma, Adv. Ms. Sweksha, Adv.
For Respondent(s) :
Mr. Kunal Verma, AOR Mrs. Yugandhara Pawar Jha, Adv. Ms. Lavanya Dhawan, Adv. Ms. Yasha Goyal, Adv.
UPON hearing the counsel the Court made the following O R D E R Four weeks time, is granted to sole respondent to file counter affidavit.
Signature Not Verified Digitally signed by Madhu Grover Date: 2025.01.20
List again on 21.2.2025.
15:09:05 IST Reason:
SUJATA SINGH Registrar MG