Supreme Court - Daily Orders
The Pr. Commissioner Of Income Tax 4, ... vs M/S. Mphasis Ltd on 20 January, 2025
ITEM NO.59 REGISTRAR COURT SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 20567/2024
THE PR. COMMISSIONER OF INCOME TAX 4, BANGALORE & ANR.Petitioner(s)
VERSUS
M/S. MPHASIS LTD. Respondent(s)
IA No.231136/2024-CONDONATION OF DELAY IN FILING and IA
No.231137/2024-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.231135/2024-CONDONATION OF DELAY IN REFILING / CURING
THE DEFECTS and IA No.244589/2024-APPLICATION FOR PERMISSION
IA No. 244589/2024 - APPLICATION FOR PERMISSION
IA No. 231136/2024 - CONDONATION OF DELAY IN FILING
IA No. 231135/2024 - CONDONATION OF DELAY IN REFILING / CURING THE
DEFECTS
IA No. 231137/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT
Date : 20-01-2025 This matter was called on for hearing today.
For Petitioner(s) :
Mr. Raj Bahadur Yadav, AOR Mrs. Sushma Verma, Adv. Ms. Sweksha, Adv.
For Respondent(s) :
Mr. Kunal Verma, AOR Mrs. Yugandhara Pawar Jha, Adv. Ms. Lavanya Dhawan, Adv. Ms. Yasha Goyal, Adv.
UPON hearing the counsel the Court made the following O R D E R Four weeks time, is granted to sole respondent to file counter affidavit.Signature Not Verified Digitally signed by Madhu Grover Date: 2025.01.20
List again on 21.2.2025.15:09:05 IST Reason:
SUJATA SINGH Registrar MG