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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Uttar Pradesh - Subsection

Section 131(1)(a) in The U.P. Municipalities Act, 1916

(a)the tax, being one of the taxes described in [sub-section (2)] [Substituted by U.P. Act No. 8 of 2011, for 'sub-section (1)'.] of Section 128, which it desires to impose;