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Union of India - Section

Section 1298 in The Legislative Assembly Of Nagaland (Change In Representation) Act, 1968

1298.

[31st December, 1968]An Act to provide for a change in representation in the Legislative Assembly of Nagaland and for that purpose to make consequential amendments in the State of Nagaland Act, 1962 and the Representation of the People Act, 1950.BE it enacted by Parliament in the Nineteenth Year of the Republic of India as follows:-