Section 3(2)(iv) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

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State of Chattisgarh - Subsection

Section 3(2)(iv) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013

(iv)Rates realized after scrutiny laid before District Level Purchasing Committee. For this purpose District Level Purchasing Committee shall be constituted and following shall be its members, namely : -

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State of Chattisgarh - Subsection

Section 3(2)(iv) in Chhattisgarh Panchayat (Purchase of Material and Goods) Rules, 2013