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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(b) in U.P. Kshettra Panchayats and Zila Panchayats (Erection and Re-Erection of a Building or Making or Enlarging of a Well Within a Controlled Rural Area) Rules, 1974

(b)Inner lining-The inner surface of the well shall be made impervious by a cement or lime mortar up to a depth 1.83 mts. from the ground level.