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[Cites 0, Cited by 0] [Section 242] [Entire Act]

State of Assam - Subsection

Section 242(d) in Instructions Relating to Liquor

(d)He should ordinarily spend 180 days on tour in each year. He will draw up his tour programme and submit it to the Excise Commissioner at least three days before the commencement of the tour. His tour diaries will be submitted to the Excise Commissioner immediately after completion of tour.