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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Odisha - Subsection

Section 70(c) in The Orissa State Financial Corporation General Regulations, 2003

(c)to organise and supervise the office, maintain discipline and exercise such powers in connection with appointment, promotion, determination of service, transfers, suspension and granting of leave to the staff of the Corporation etc. and to allocate duties to the staff and make such other arrangements as may be necessary for the efficient discharge of the functions of the Corporation;