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[Cites 0, Cited by 3] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(3) in Jammu and Kashmir Co-Operative Societies Act, 1989

(3)Each Committee shall within 90 days before expiry of its term, make arrangements for the constitution of a new Committee in accordance with the provisions of this Act and rules and bye-laws made thereunder.