Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(i) in Orissa Public Distribution System (Control) Order, 2008

(i)"Fair Price Shop" means a shop being operated under a licence issued to a retailer to distribute/sell essential commodities under this order to the consumers under Public Distribution System;