Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Divisional Controller vs M.M. Patel (Driver Badge No. 10526) on 23 October, 2023

Author: Bhargav D. Karia

Bench: Bhargav D. Karia

                                                                                   NEUTRAL CITATION




      C/SCA/19587/2017                               ORDER DATED: 23/10/2023

                                                                                    undefined




                IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/SPECIAL CIVIL APPLICATION NO. 19587 of 2017

==========================================================
                           DIVISIONAL CONTROLLER
                                    Versus
                M.M. PATEL (DRIVER BADGE NO. 10526) & 1 other(s)
==========================================================
Appearance:
MR HS MUNSHAW(495) for the Petitioner(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
NOTICE UNSERVED for the Respondent(s) No. 1
==========================================================

  CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                                Date : 23/10/2023
                                 ORAL ORDER

1. This Court passed the following order on 20.07.2023:

"1. Learned advocate Mr. Rajesh Chauhan for Mr. H.S. Munshaw for the petitioner seeks time for joining legal heirs of respondent No.1.
2. As a last chance, the matter is adjourned to 04.08.2023. Failing which, necessary orders shall be passed."

2. However, no steps are taken by the learned advocate for the petitioner till date for joining legal heirs of the respondent No.1. Hence, dismissed for non-prosecution. Notice is discharged.

(BHARGAV D. KARIA, J) JYOTI V. JANI Page 1 of 1 Downloaded on : Wed Oct 25 20:41:33 IST 2023