Gujarat High Court
Divisional Controller vs M.M. Patel (Driver Badge No. 10526) on 23 October, 2023
Author: Bhargav D. Karia
Bench: Bhargav D. Karia
NEUTRAL CITATION
C/SCA/19587/2017 ORDER DATED: 23/10/2023
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IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 19587 of 2017
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DIVISIONAL CONTROLLER
Versus
M.M. PATEL (DRIVER BADGE NO. 10526) & 1 other(s)
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Appearance:
MR HS MUNSHAW(495) for the Petitioner(s) No. 1
NOTICE SERVED for the Respondent(s) No. 2
NOTICE UNSERVED for the Respondent(s) No. 1
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CORAM:HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 23/10/2023
ORAL ORDER
1. This Court passed the following order on 20.07.2023:
"1. Learned advocate Mr. Rajesh Chauhan for Mr. H.S. Munshaw for the petitioner seeks time for joining legal heirs of respondent No.1.
2. As a last chance, the matter is adjourned to 04.08.2023. Failing which, necessary orders shall be passed."
2. However, no steps are taken by the learned advocate for the petitioner till date for joining legal heirs of the respondent No.1. Hence, dismissed for non-prosecution. Notice is discharged.
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