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Madras High Court

C.Karthikeyan @ Perarivalan vs The State Of Tamil Nadu Represented By on 25 October, 2019

Author: T.S.Sivagnanam

Bench: T.S.Sivagnanam, R.Tharani

                                                                      W.P.(MD)No.22696/2019

                          BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT

                                             DATED : 25.10.2019

                                                       CORAM:

                           THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
                                                        and
                             THE HONOURABLE MRS.JUSTICE R.THARANI

                                        W.P(MD)No.22696 of 2019

                 C.Karthikeyan @ Perarivalan                            .. Petitioner

                                                        Vs.

                 1.The State of Tamil Nadu Represented by
                   The Principal Secretary to the Government,
                   Public Works Department,
                   State of Tamil Nadu,
                   St. George Fort, Chennai.

                 2.The State of Tamil Nadu Represented by
                   The Principal Secretary to the Government,
                   Finance Department,
                   State of Tamil Nadu,
                   St. George Fort, Chennai.

                 3.The Superintending Engineer,
                   Public Works Department, Department of Building,
                   Construction and Maintenance Division,
                   Tirunelveli District.

                 4.The Executive Engineer,
                   Public Works Department, Department of Building
                          Construction and Maintenance Division,
                   Tirunelveli District.

                 5.The District Collector,
                   Office of the District Collector,
                   Tirunelveli District.




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                                                                         W.P.(MD)No.22696/2019



                 6.The Assistant Engineer,
                   Public Works Department,
                   Building Constructions and Maintenance Division,
                   Thirunelveli.                                           .. Respondents

                 PRAYER: Writ Petition is filed under Article 226 of the Constitution of
                 India praying for the issuance of a Writ of Mandamus,          to direct the
                 respondents to take immediate action to initiate the works of the
                 construction of compound wall, filling the low lying area, and complete
                 the park, library building and public toilet in the Thiru.Maaveeran
                 Ondiveeran Memorial Manimandabam at Palayamkottai in Tirunelveli
                 District on the basis of the report (2017-2018) submitted by the
                 respondent No.6, dated 24.07.2017 and complete the said works within
                 the time stipulated by this Court, consequently to direct the respondents
                 to provide drinking water supply, electricity connection and electric
                 display   board,   in the   memorial    of   Thiru   Maaveeran Ondiveeran
                 Manimandapam in Palayamkottai, Tirunelveli District, within the time
                 stipulated by this Court.


                           For Petitioner  : Mr.R.Alagumani
                           For Respondents : Mr.A.K.Baskara Pandian
                                              Special Government Pleader

                                                    ORDER

[Order of the Court was made by T.S.SIVAGNANAM, J.] Heard Mr.R.Alagumani, learned counsel appearing for the petitioner and Mr.A.K.Baskara Pandian, learned Special Government Pleader, appearing for the respondents. By consent on either side, this writ petition is taken up for final disposal. 2/4 http://www.judis.nic.in W.P.(MD)No.22696/2019

2. This writ petition has been filed to direct the respondents to initiate and complete the works of the construction of a compound wall, filling the low lying area, and complete the park, library building and public toilet in the Thiru.Maaveeran Ondiveeran Memorial Manimandabam at Palayamkottai in Tirunelveli District.

3. From the documents annexed in the typed set of papers, it could be seen that the representation of the petitioner has been considered and reply has also been given vide communication, dated 09.08.2019.

4. In our considered view, steps have been taken to preserve the property and in such matter, we cannot fix a specific time frame, but all that we can observe is that the Authority should take expeditious action and complete the procedure already initiated at the earliest.

5. In the above terms, this writ petition stands dismissed. No costs.

                                                           [T.S.S., J]        [R.T., J]
                                                                     25.10.2019
                 Index   : Yes / No
                 Internet : Yes / No
                 ta




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                                                                      W.P.(MD)No.22696/2019

                                                                   T.S.SIVAGNANAM, J.
                                                                                      and
                                                                          R.THARANI, J.

                                                                                         ta

                 To

1.The Principal Secretary to the Government, Public Works Department, State of Tamil Nadu, St. George Fort, Chennai.

2.The Principal Secretary to the Government, Finance Department, State of Tamil Nadu, St. George Fort, Chennai.

3.The Superintending Engineer, Public Works Department, Department of Building, Construction and Maintenance Division, Tirunelveli District.

4.The Executive Engineer, Public Works Department, Department of Building Construction and Maintenance Division, Tirunelveli District.

5.The District Collector, Office of the District Collector, Tirunelveli District.

6.The Assistant Engineer, Public Works Department, Building Constructions and Maintenance Division, Thirunelveli.

W.P(MD)No.22696 of 2019

25.10.2019 4/4 http://www.judis.nic.in