Madras High Court
C.Karthikeyan @ Perarivalan vs The State Of Tamil Nadu Represented By on 25 October, 2019
Author: T.S.Sivagnanam
Bench: T.S.Sivagnanam, R.Tharani
W.P.(MD)No.22696/2019
BEFORE THE MADURAI BENCH OF MADRAS HIGH COURT
DATED : 25.10.2019
CORAM:
THE HONOURABLE MR.JUSTICE T.S.SIVAGNANAM
and
THE HONOURABLE MRS.JUSTICE R.THARANI
W.P(MD)No.22696 of 2019
C.Karthikeyan @ Perarivalan .. Petitioner
Vs.
1.The State of Tamil Nadu Represented by
The Principal Secretary to the Government,
Public Works Department,
State of Tamil Nadu,
St. George Fort, Chennai.
2.The State of Tamil Nadu Represented by
The Principal Secretary to the Government,
Finance Department,
State of Tamil Nadu,
St. George Fort, Chennai.
3.The Superintending Engineer,
Public Works Department, Department of Building,
Construction and Maintenance Division,
Tirunelveli District.
4.The Executive Engineer,
Public Works Department, Department of Building
Construction and Maintenance Division,
Tirunelveli District.
5.The District Collector,
Office of the District Collector,
Tirunelveli District.
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W.P.(MD)No.22696/2019
6.The Assistant Engineer,
Public Works Department,
Building Constructions and Maintenance Division,
Thirunelveli. .. Respondents
PRAYER: Writ Petition is filed under Article 226 of the Constitution of
India praying for the issuance of a Writ of Mandamus, to direct the
respondents to take immediate action to initiate the works of the
construction of compound wall, filling the low lying area, and complete
the park, library building and public toilet in the Thiru.Maaveeran
Ondiveeran Memorial Manimandabam at Palayamkottai in Tirunelveli
District on the basis of the report (2017-2018) submitted by the
respondent No.6, dated 24.07.2017 and complete the said works within
the time stipulated by this Court, consequently to direct the respondents
to provide drinking water supply, electricity connection and electric
display board, in the memorial of Thiru Maaveeran Ondiveeran
Manimandapam in Palayamkottai, Tirunelveli District, within the time
stipulated by this Court.
For Petitioner : Mr.R.Alagumani
For Respondents : Mr.A.K.Baskara Pandian
Special Government Pleader
ORDER
[Order of the Court was made by T.S.SIVAGNANAM, J.] Heard Mr.R.Alagumani, learned counsel appearing for the petitioner and Mr.A.K.Baskara Pandian, learned Special Government Pleader, appearing for the respondents. By consent on either side, this writ petition is taken up for final disposal. 2/4 http://www.judis.nic.in W.P.(MD)No.22696/2019
2. This writ petition has been filed to direct the respondents to initiate and complete the works of the construction of a compound wall, filling the low lying area, and complete the park, library building and public toilet in the Thiru.Maaveeran Ondiveeran Memorial Manimandabam at Palayamkottai in Tirunelveli District.
3. From the documents annexed in the typed set of papers, it could be seen that the representation of the petitioner has been considered and reply has also been given vide communication, dated 09.08.2019.
4. In our considered view, steps have been taken to preserve the property and in such matter, we cannot fix a specific time frame, but all that we can observe is that the Authority should take expeditious action and complete the procedure already initiated at the earliest.
5. In the above terms, this writ petition stands dismissed. No costs.
[T.S.S., J] [R.T., J]
25.10.2019
Index : Yes / No
Internet : Yes / No
ta
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W.P.(MD)No.22696/2019
T.S.SIVAGNANAM, J.
and
R.THARANI, J.
ta
To
1.The Principal Secretary to the Government, Public Works Department, State of Tamil Nadu, St. George Fort, Chennai.
2.The Principal Secretary to the Government, Finance Department, State of Tamil Nadu, St. George Fort, Chennai.
3.The Superintending Engineer, Public Works Department, Department of Building, Construction and Maintenance Division, Tirunelveli District.
4.The Executive Engineer, Public Works Department, Department of Building Construction and Maintenance Division, Tirunelveli District.
5.The District Collector, Office of the District Collector, Tirunelveli District.
6.The Assistant Engineer, Public Works Department, Building Constructions and Maintenance Division, Thirunelveli.
W.P(MD)No.22696 of 2019
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