Section 24(1)(a) in The Bombay Entertainments Duty Rules, 1958

[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

Bombay Presidency - Subsection

Section 24(1)(a) in The Bombay Entertainments Duty Rules, 1958

(a)

(i)which has been awarded the President's Gold Medal, or (ii) which the State Government on a recommendation made by the Advisory Committee appointed by the State Government for the purpose considers as fulfilling an [educational, cultural or social purpose] [Substituted by G. N. of 23.12.1964.] of a high order, and

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Bombay Presidency - Subsection

Section 24(1)(a) in The Bombay Entertainments Duty Rules, 1958