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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Himachal Pradesh - Subsection

Section 11(2)(a) in The Himachal Pradesh Tenancy and Land Reforms Act, 1972

(a)the average money-rent payable by tenants for lands of a -r similar description and with similar advantages in the vicinity;