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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax 16 vs M/S Universal Music India Pvt. Ltd. on 26 September, 2023

Author: B.V. Nagarathna

Bench: B.V. Nagarathna

     ITEM NO.7                               COURT NO.15                 SECTION IX

                                    S U P R E M E C O U R T O F      I N D I A
                                            RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36514/2023

     (Arising out of impugned final judgment and order dated 19-04-2022
     in ITA No. 238/2018 passed by the High Court Of Judicature at
     Bombay)

     PR. COMMISSIONER OF INCOME TAX 16                                    Petitioner(s)

                                                      VERSUS

     M/S UNIVERSAL MUSIC INDIA PVT. LTD.                                  Respondent(s)

     (FOR ADMISSION and I.R. and IA No.191038/2023-CONDONATION OF DELAY
     IN FILING )

     Date : 26-09-2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MRS. JUSTICE B.V. NAGARATHNA
                             HON'BLE MR. JUSTICE UJJAL BHUYAN

     For Petitioner(s)                   Mr. Balbir Singh, A.S.G.
                                        Mr. Raj Bahadur Yadav, AOR
                                        Mrs. Monica Benjamin, Adv.
                                        Mr. Samarvir Singh, Adv.
                                        Mr. Gopal Jha, Adv.
                                        Mr. Shashank Bajpai, Adv.
     For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

There is a huge delay of 411 days in filing the Special Leave Petition. Nevertheless, we have heard learned counsel for the petitioner on merits of the case. The delay has not been explained to the satisfaction of this Court. Neither, do we find any merit in the petition. Hence, the special leave petition is dismissed both on the ground of delay as well as on merits. Signature Not Verified

Pending application(s) shall stand disposed of. Digitally signed by Neetu Sachdeva Date: 2023.09.26 16:27:56 IST Reason:

     (NEETU SACHDEVA)                                                  (MALEKAR NAGARAJ)
     ASTT. REGISTRAR-cum-PS                                           COURT MASTER (NSH)