Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax 16 vs M/S Universal Music India Pvt. Ltd. on 26 September, 2023
Author: B.V. Nagarathna
Bench: B.V. Nagarathna
ITEM NO.7 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 36514/2023
(Arising out of impugned final judgment and order dated 19-04-2022
in ITA No. 238/2018 passed by the High Court Of Judicature at
Bombay)
PR. COMMISSIONER OF INCOME TAX 16 Petitioner(s)
VERSUS
M/S UNIVERSAL MUSIC INDIA PVT. LTD. Respondent(s)
(FOR ADMISSION and I.R. and IA No.191038/2023-CONDONATION OF DELAY
IN FILING )
Date : 26-09-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MRS. JUSTICE B.V. NAGARATHNA
HON'BLE MR. JUSTICE UJJAL BHUYAN
For Petitioner(s) Mr. Balbir Singh, A.S.G.
Mr. Raj Bahadur Yadav, AOR
Mrs. Monica Benjamin, Adv.
Mr. Samarvir Singh, Adv.
Mr. Gopal Jha, Adv.
Mr. Shashank Bajpai, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
There is a huge delay of 411 days in filing the Special Leave Petition. Nevertheless, we have heard learned counsel for the petitioner on merits of the case. The delay has not been explained to the satisfaction of this Court. Neither, do we find any merit in the petition. Hence, the special leave petition is dismissed both on the ground of delay as well as on merits. Signature Not Verified
Pending application(s) shall stand disposed of. Digitally signed by Neetu Sachdeva Date: 2023.09.26 16:27:56 IST Reason:
(NEETU SACHDEVA) (MALEKAR NAGARAJ)
ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)