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Union of India - Section

Section 1998 in The Income-Tax Welfare Fund Rules, 1998

1998.

S.O. 627 (E), dated 24th July, 1998. - The President is pleased to establish a Welfare Fund with a corpus of Rs. 100 crores for the benefit of the Income-tax Department. The Rules governing the administration of the Welfare Fund would be as under :Rules governing the administration of the Income-tax Welfare Fund.Whereas it is expedient to provide rules for the administration of the Income-tax Welfare Fund, it is hereby ordered that the following rules will govern the running and maintenance of this Fund, namely: