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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(vii) in The Punjab Pre-Natal Diagnostic Techniques (Control and Regulation) Act, 1994

(vii)to evolve a code of conduct for the persons who own, manage or run the genetic clinics, genetic centres and for the persons employed therein;