Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 200(4)] [Section 200] [Entire Act]

Union of India - Subsection

Section 200(4)(e) in The Dedicated Freight Corridor Railway General Rules, 2018

(e)gateman at level crossings will be specifically advised as to the number of machines in the convoy so as not to open the gate till whole of the convoy has passed;