Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act] State of Punjab - Subsection Section 180(2)(m) in Punjab Regional and Town Planning and Development Act, 1995 (m)the form of the budget of the Authority and the manner of preparing the same under section 52;