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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

Union of India - Subsection

Section 29(2)(a) in The Orphanages And Other Charitable Homes (Supervision And Control) Act, 1960

(a)all matters relating to, or in connection with, elections, to the Board under clause (b) of sub- section (2) of section 5 and the election of the Chairman;