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Calcutta High Court (Appellete Side)

In Re.: The Court On Its Own Motion vs Registrar General on 17 January, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

                   DL-1

                   17.01.2025
                                                  WPA 9313 of 2019
                   Court No.26                           With
                   (AD)           IA No.: CAN 5 of 2019 (Old No.: CAN 9951 of 2019),
                                 CAN 6 of 2019 (Old No.: CAN 9952 of 2019), CAN 7 of
                                  2019 (Old No.: CAN 12425 of 2019), CAN 8 of 2020
                                      (Old No.: CAN 511 of 2020), CAN 9 of 2022

                                 In Re.: The Court on its own motion

                                  And

                                 Registrar General, Calcutta High Court & Ors.

                                        Mr. Jayanta Kumar Mitra, Ld. Sr. Advocate
                                        Mr. Saptangsu Basu, Ld. Sr. Advocate
                                        Mr. Subhasis Chakraborty, Advocate
                                        Mr. Arindam Ganguli, Advocate
                                        Mr. Achin Jana, Advocate
                                        Mr. Ashok Das, Advocate
                                        Mr. Amit Chowdhury, Advocate
                                                     ... for the Howrah Bar Association.

                                        Mr. Kishore Dutta, Ld. Advocate General
                                        Mr. T.M. Siddiqui, Ld. AGP
                                        Mr. Suddhadev Adak, Advocate
                                                           ... for the State

                                        Mr. Siddhartha Bannerjee, Advocate
                                        Ms. Srijita Nath, Advocate
                                                     ... for the High Court Administration.

                                        Mr. Rana Mukherjee, Advocate, Special PP
                                                ... for the respondent nos.9,12,16 to 20.

Mr. Jayanta Narayan Chatterjee, Advocate Ms. Karabi Roy, Advocate ... for Tanushree Das

1. Pursuant to our order dated January 10, 2025, respondent nos.9,12,16 to 20 seeks to enter appearance through Mr. Rana Mukherjee, Advocate.

2. Mr. Mukherjee submits he will file the requisite Vakalatnama in the department.

3. Mr. Mukherjee seeks a copy of the pending application as also copies of the orders passed in Signed By :

ABHIJIT DAS High Court of Calcutta 17 th of January 2025 04:45:52 PM 2 the proceeding from time to time. He submits that, the copy of the report of the One Member Judicial Commission is available to him.

4. Learned Advocate on Record for Howrah Bar Association is requested to make over copies of the pending application and the orders of the Court to Mr. Mukherjee.

5. Learned Advocate General appears for the State.

6. High Court administration is represented.

7. List the Public Interest Litigation on January 31, 2025.

(Debangsu Basak, J.) (Arindam Mukherjee, J.) Signed By :

ABHIJIT DAS High Court of Calcutta 17 th of January 2025 04:45:52 PM