Calcutta High Court (Appellete Side)
In Re.: The Court On Its Own Motion vs Registrar General on 17 January, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
DL-1
17.01.2025
WPA 9313 of 2019
Court No.26 With
(AD) IA No.: CAN 5 of 2019 (Old No.: CAN 9951 of 2019),
CAN 6 of 2019 (Old No.: CAN 9952 of 2019), CAN 7 of
2019 (Old No.: CAN 12425 of 2019), CAN 8 of 2020
(Old No.: CAN 511 of 2020), CAN 9 of 2022
In Re.: The Court on its own motion
And
Registrar General, Calcutta High Court & Ors.
Mr. Jayanta Kumar Mitra, Ld. Sr. Advocate
Mr. Saptangsu Basu, Ld. Sr. Advocate
Mr. Subhasis Chakraborty, Advocate
Mr. Arindam Ganguli, Advocate
Mr. Achin Jana, Advocate
Mr. Ashok Das, Advocate
Mr. Amit Chowdhury, Advocate
... for the Howrah Bar Association.
Mr. Kishore Dutta, Ld. Advocate General
Mr. T.M. Siddiqui, Ld. AGP
Mr. Suddhadev Adak, Advocate
... for the State
Mr. Siddhartha Bannerjee, Advocate
Ms. Srijita Nath, Advocate
... for the High Court Administration.
Mr. Rana Mukherjee, Advocate, Special PP
... for the respondent nos.9,12,16 to 20.
Mr. Jayanta Narayan Chatterjee, Advocate Ms. Karabi Roy, Advocate ... for Tanushree Das
1. Pursuant to our order dated January 10, 2025, respondent nos.9,12,16 to 20 seeks to enter appearance through Mr. Rana Mukherjee, Advocate.
2. Mr. Mukherjee submits he will file the requisite Vakalatnama in the department.
3. Mr. Mukherjee seeks a copy of the pending application as also copies of the orders passed in Signed By :
ABHIJIT DAS High Court of Calcutta 17 th of January 2025 04:45:52 PM 2 the proceeding from time to time. He submits that, the copy of the report of the One Member Judicial Commission is available to him.
4. Learned Advocate on Record for Howrah Bar Association is requested to make over copies of the pending application and the orders of the Court to Mr. Mukherjee.
5. Learned Advocate General appears for the State.
6. High Court administration is represented.
7. List the Public Interest Litigation on January 31, 2025.
(Debangsu Basak, J.) (Arindam Mukherjee, J.) Signed By :
ABHIJIT DAS High Court of Calcutta 17 th of January 2025 04:45:52 PM