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[Cites 0, Cited by 0] [Section 66(2)] [Section 66] [Entire Act]

State of Maharashtra - Subsection

Section 66(2)(e) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(e)To accompany children wherever possible from the office of the Board to observation home, special home, children's home or fit person, as the case may be;