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[Cites 0, Cited by 0] [Section 193] [Entire Act]

State of Goa - Subsection

Section 193(a) in Goa Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(a)every scaffold and every component thereof is of adequate construction, made of sound material and free from defects and is safe for the purposes for which it is intended for use;