Delhi High Court - Orders
Pvr Limited vs Spaze Towers Private Limited on 11 March, 2022
Author: Mukta Gupta
Bench: Mukta Gupta
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 1016/2021
PVR LIMITED ..... Petitioner
Represented by: Mr. Sahil Narang, Advocate
with Mr. Dhritiman Ray &
Mr. Ayushman Kacker,
Advocates.
versus
SPAZE TOWERS PRIVATE LIMITED ..... Respondent
Represented by: Mr. Rahul Ranjan, Advocate
with Mr. Lokesh Bhola,
Advocate.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 11.03.2022
1. Arguments heard.
2. Order reserved.
3. Order be uploaded on the website of this Court.
MUKTA GUPTA, J. MARCH 11, 2022 vk Signature Not Verified Signed By:JUSTICE MUKTA ARB.P. 1016/2021 Page 1 of 1 GUPTA Signing Date:15.03.2022 18:50:07