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[Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act]

State of Himachal Pradesh - Subsection

Section 204(1)(c) in The Himachal Pradesh Municipal Corporation Act, 1994

(c)the height and slope of the roof above the upper-most floor upon which human beings are to live or cooking operations are to be carried on ;