Calcutta High Court
Ultimate Digital Solutions Private ... vs M/S. Indian Oil Corporation Limited on 16 September, 2022
Author: Prakash Shrivastava
Bench: Prakash Shrivastava
ORDER
AP/548/2022
IN THE HIGH COURT AT CALCUTTA
ORDINARY ORIGINAL CIVIL JURISDICTION
ULTIMATE DIGITAL SOLUTIONS PRIVATE LIMITED
VERSUS
M/S. INDIAN OIL CORPORATION LIMITED
BEFORE:
THE HON'BLE CHIEF JUSTICE PRAKASH SHRIVASTAVA
DATE : 16TH SEPTEMBER, 2022
APPEARANCE:
Mr. Shiv Shankar Banerjee, Advocate
Ms. Manika Roy, Advocate
....for the applicant
Mr. Kanishk Kejriwal, Advocate
Ms. Paramita Banerjee, Advocate
.. . . for the respondent.
The Court:- Affidavit of service filed by the applicant is taken on record.
Annexure 'G' in volume III of the AP is incomplete. Hence, counsel for the applicant is permitted to file the incomplete document along with the supplementary affidavit.
List on 23rd September, 2022.
(PRAKASH SHRIVASTAVA, C.J.) pa/akg