10A. [ Effect of expiration by efflux of time. [Inserted by Section 4 of M.P. Act No. 6 of 1960.]
- Where any Madhya Pradesh Act which is to be in operation for a specified period ceases to have effect on the expiration of the period of operation fixed in respect thereof, then, unless a different intention appears, the provisions of Section 10 shall apply in respect of such expiration as if the expiring Act were repealed on the date of its expiration.]
