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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Karnataka - Subsection

Section 6(4) in Chalukya's Heritage Area Management Authority Act, 2017

(4)The State level Advisory Committee shall meet at least once in six months at such place and at such time and shall adopt such procedure as may be prescribed.Chapter-III Officers of the Authority and their Duties