Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Tamilnadu - Subsection

Section 43(1) in Tamil Nadu Non-Trading Companies Rules, 1981

(1)Unless the articles of the company otherwise provide, the debenture-holders personally present at the meeting shall elect one of themselves to be the chairman thereof on a show of hands.