Supreme Court - Daily Orders
State Of U.P. vs Jasveer Singh on 30 September, 2019
ITEM NO.30 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. ANIL LAXMAN PANSARE
Petition(s) for Special Leave to Appeal(Crl.) No(s). 2562-2563/2018
STATE OF U.P. Petitioner(s)
VERSUS
JASVEER SINGH & ANR. Respondent(s)
Date : 30-09-2019 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Sarvesh Singh Baghel, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Service is complete on respondent no.2 in SLP(CRL.) NO.2562/2018 but none has entered appearance.
Ld. Counsel for the petitioner to take fresh steps alongwith fresh particulars to effect service on respondent no.1 in SLP(CRL.) NO.2562/2018 and sole respondent in SLP(CRL.) NO.2563/2018 within two weeks time as last opportunity. If fresh steps are not taken with fresh particulars in respect of respective respondent in respective matter within two weeks time, registry to process the matter for listing before the Hon'ble Judge in Chamber for orders. If fresh steps are taken with fresh particulars in respect of respective respondent in respective matter within two weeks, Signature Not Verified Digitally signed by HEMA JOSHI Date: 2019.10.05 process as per rules and list again on 09:27:36 IST Reason: 10.1.2020.
ANIL LAXMAN PANSARE Registrar