Punjab-Haryana High Court
State Of Haryana & Ors vs Smt. Krashni & Ors on 25 July, 2013
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB & HARYANA
AT CHANDIGARH
RFA No. 4 of 2011 (O&M)
Date of Decision:. 25.07.2013
State of Haryana & Ors.
... Appellants
vs.
Smt. Krashni & Ors.
... Respondents
CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL Present:- Mr. D.D. Gupta, Additional Advocate General, Haryana.
None for the respondents.
RAJESH BINDAL,J For orders, see detailed reasons recorded in a separate order passed today in RFA No. 4231 of 2010, titled as Bhartu Ram Vs. State of Haryana & Anr.
25.07.2013 ( Rajesh Bindal)
Jiten Judge
Sharma Jiten
2013.07.30 11:25
I attest to the accuracy and
integrity of this document
High Court Chandigarh