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State of Tamilnadu - Section

Section 4 in Tamil Nadu Nambudri Act, 1932

4. Duty of karnavan to keep accounts.

- The karnavan shall keep true and correct accounts of the income and expenditure of the illom. The accounts of each year shall be available for inspection at the illom house by the major anandra-vans once in a year throughout the month of Kanni following such year and any such anandravan may take copies of, or extracts from, such accounts.