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State of Maharashtra - Section

Section 14 in The Maharashtra Borstal Schools Rules, 1965

14. Searches of new inmates.

(1)Every new inmate before he is received in a Borstal school shall be searched thoroughly and carefully at the gate of the school.
(2)Every article (including private clothing, money and jewellery) shall be entered in the Property register and deposited in the store room. Tobacco in any form, if found with an offender on admission, shall on no account be allowed to remain with him. It shall be disposed of in a suitable manner as may be decided by the Principal.
(3)Jewellery and other valuable articles shall be preserved in the manner detailed in Form 'A'.